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Delhi HC Recognizes ‘Nutella’ as a Well Known Trademark - (29 Jul 2025)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has declared Nutella a popular hazelnut cocoa spread, as a well known trademark and stated that Nutella is recognised all across the globe, including but not limited to India.

Tags : DELHI HIGH COURT   NUTELLA   WELL KNOWN TRADEMARK  

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