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SC Takes Suo Motu Cognizance of Stray Dog Bites in Delhi - (28 Jul 2025)

CIVIL

Supreme Court has taken suo motu cognizance of news item reported by Times of India in its Delhi edition titled "City hounded by strays and kids pay price" and has directed registration of petition.

Tags : SUPREME COURT   SUO MOTU COGNIZANCE   STRAY DOG BITES  

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