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Bombay HC: Idols Made of Plaster of Paris till Height of 6ft to be Immersed in Artificial Ponds - (25 Jul 2025)

CIVIL

Bombay HC has clarified that idols made of Plaster of Paris (PoP) which are till the height of 6 feet, will have to be mandatorily immersed in artificial ponds/water tanks and stated that this Court has to make an endeavour that the impact of immersion of idols on environment is made bare minimal.

Tags : BOMBAY HIGH COURT   PLASTER OF PARIS   ARTIFICIAL PONDS  

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