Orissa HC Forms SOP for Judicial Officers to Conclude Trials Where Specific Time Limits are Imposed - (25 Jul 2025)
ADMINISTRATIVE
Orissa HC while expressing dissatisfaction over delay in expeditious conclusions of trials, has formulated a SOP to be followed by Judicial Officers across the State in case of seeking extension of time to conclude trials where specific time limits are imposed either by the High Court or the SC.
Tags : ORISSA HIGH COURT JUDICIAL OFFICERS SPECIFIC TIME LIMITS
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