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Allahabad HC: Mediums like Television, Internet are Resulting in Loss of Innocence of Adolescents - (25 Jul 2025)

MEDIA AND COMMUNICATION

Allahabad High Court while expressing serious concerns over 'disastrous' effects of television, internet, and social media on adolescents has observed that these mediums are resulting in loss of innocence at a very early and tender age.

Tags : ALLAHABAD HIGH COURT   ADOLESCENTS   LOSS OF INNOCENCE  

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