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Allahabad HC: Cannot Approve Attitude of Officials Ignoring Orders - (23 Jul 2025)

CIVIL

Allahabad High Court has criticized the officials of the State Government and stated that the attitude of the officers, in ignoring the orders passed by the Court till such time that notices in the contempt petition are issued, cannot be approved.

Tags : ALLAHABAD HIGH COURT   IGNORING ORDERS   STATE GOVERNMENT  

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