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SC Refuses to Go into Legality of Displaying QR Codes Along the Kanwar Route - (22 Jul 2025)

CIVIL

Supreme Court after noting that Kanwar Yatra pilgrimage of this year is ending today, has refused to go into the illegality of the directives issued by authorities of UP and Uttarakhand for eateries to display QR codes along the Kanwar Yatra route.

Tags : SUPREME COURT   KANWAR YATRA   QR CODES  

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