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Calcutta HC: Maintenance is a Tool to Maintain Lifestyle - (21 Jul 2025)

CRIMINAL

Calcutta High Court has held that the present time and age there has been a drastic change in the society with relation to marital obligations. Maintenance is no longer a hand out to barely cover subsistence rather it has now become a tool to preserve life style stability.

Tags : CALCUTTA HIGH COURT   MARITAL OBLIGATIONS   LIFESTYLE  

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