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SC: Need to Have Guidelines for Investigating Agencies Summoning Lawyers Over Legal Advice - (21 Jul 2025)

CRIMINAL

Supreme Court has stated that there is a need of making guidelines that address the issue of the Enforcement Directorate (ED) and other investigating agencies summoning lawyers over the legal advice given to clients in criminal cases.

Tags : SUPREME COURT   ENFORCEMENT DIRECTORATE   LEGAL ADVICE  

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