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Bombay HC: Wife Humiliating Husband in Front of His Friends is Amounts to Cruelty - (18 Jul 2025)

CRIMINAL

Bombay High Court has held that wife refusing to have a physical relationship, making allegations of extra-marital relations and humiliating husband in front of his friends is 'cruelty' to him.

Tags : BOMBAY HIGH COURT   CRUELTY   PHYSICAL RELATIONSHIP  

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