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SC: Denying Female Heir Right in Property Only Exacerbates Gender Division - (18 Jul 2025)

FAMILY

Supreme Court while allowing the women in a tribal family, equal rights as the men in a dispute relating to succession, has observed that denying the female heir a right in the property only exacerbates gender division and discrimination, which the law should ensure to weed out.

Tags : SUPREME COURT   FEMALE HEIR   GENDER DIVISION  

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