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Bom. HC: Court Just Concerned with Fair & Just Process While Determining Challenge to Tender Process - (17 Jul 2025)

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Bombay High Court has observed that while determining challenge to a tender process, the courts are not concerned with the merits of the decision, but need to verify only whether the decision making process is just, fair and transparent.

Tags : BOMBAY HIGH COURT   TENDER PROCESS   JUST PROCESS  

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