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NGT Orders Delhi Police to Frame a “Traffic Policy” - (25 Aug 2015)

National Green Tribunal (NGT) has ordered Delhi Police to frame traffic policy to ease the capital’s traffic. It has also instructed Police to hold consultations with Uttar Pradesh, Haryana and Rajasthan governments before finalizing policy within a week.

Tags : NATIONAL GREEN TRIBUNAL  TRAFFIC POLICY  DELHI POLICE  

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