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SC Grants 3 Months Extension to FSSAI Committee to Give Recommendations on Nutrition Warning Labels - (17 Jul 2025)

CIVIL

Supreme Court has granted an additional period of three months to the expert committee under the Food Safety and Standards Authority of India for giving recommendations on the proposed amendments for nutrition warning labels on the front of packaged food items.

Tags : SUPREME COURT   NUTRITION WARNING LABELS   FSSAI COMMITTEE  

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