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SC: Last Opportu. Given to HCs for Compliance Report on Direction for Constructing Toilet Facilities - (17 Jul 2025)

CIVIL

Supreme Court has granted last opportunity to High Courts for submitting compliance report on directions issued for construction of toilet facilities for women, specially-abled persons and transgender persons in Court premises and Tribunals.

Tags : SUPREME COURT   COMPLIANCE REPORT   TOILET FACILITIES  

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