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SC: University Grants Commission (UGC) are Binding on a State Which Has Adopted Them - (16 Jul 2025)

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Supreme Court while setting aside appointments made by the Punjab Government in 2021 on the ground that there was "total arbitrariness" in the entire process, has stated that regulations of the University Grants Commission (UGC) are binding on a State which has adopted them.

Tags : SUPREME COURT   UNIVERSITY GRANTS COMMISSION   PUNJAB GOVERNMENT  

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