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SC Seeks Response from UP & Uttarakhand Over Mandatory Display of QR Codes along Kanwar Yatra Route - (15 Jul 2025)

CIVIL

Supreme Court while hearing applications filed against directives issued by the Uttar Pradesh and Uttarakhand Governments, has sought response from the States regarding the mandatory display of QR Codes by food sellers along the Kanwar Yatra route.

Tags : SUPREME COURT   KANWAR YATRA   FOOD SELLERS  

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