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Kerala HC: Can Make IRCTC Responsible for Managing Waste in Railway Stations - (14 Jul 2025)

ENVIRONMENT

Kerala High Court after discussing about the various waste management issues in Ernakulam city, has orally suggested that IRCTC can be made a responsible party for managing the waste generated in the railway stations and trains.

Tags : KERALA HIGH COURT   IRCTC   MANAGING WASTE  

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