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HP HC Upholds Wife’s Claim of Adverse Possession after Husband’s Death - (11 Jul 2025)

PROPERTY

Himachal Pradesh High Court while upholding a wife’s claim of adverse possession after her husband's death, has observed that unauthorized possession was very much in the knowledge of State and the wife is entitled to inherit the encroachment with claim of adverse possession.

Tags : HP HIGH COURT   HUSBAND’S DEATH   ADVERSE POSSESSION  

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