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Delhi HC: Husband Unhappy in Marriage is No Proof of Abetment of Suicide - (11 Jul 2025)

CRIMINAL

Delhi High Court while upholding acquittal of a wife and her family members in a case accusing them of abetting the suicide of the husband, has observed that it may be a case where the deceased was unhappy and dejected with his marriage but no act of abetment is made out.

Tags : DELHI HIGH COURT   ABETMENT   SUICIDE  

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