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MP HC: Apart from Government & Local Bodies No One Authorized to Install Statues at Public Place - (10 Jul 2025)

CIVIL

Madhya Pradesh High Court while hearing a petition regarding illegal attempt to erect a statue on public land, has stated that apart from government and local bodies no group of person, Associations, NGO, religion are authorized to install statues at public place.

Tags : MP HIGH COURT   LOCAL BODIES   STATUES  

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