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Finance Ministry Informs Delhi HC About Inducing Rs. 50 Coin - (09 Jul 2025)

CIVIL

Finance Ministry has informed the Delhi High Court that it has no current plans to introduce ?50 coin as their feasibility study to analyze the usage patterns of existing coins and banknotes in circulation revealed that people prefer using banknotes.

Tags : FINANCE MINISTRY   DELHI HIGH COURT   EXISTING COINS  

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