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Delhi HC: Popular Restaurant Chain ‘Swagath’ Files Case Alleging Trademark Infringement - (09 Jul 2025)

INTELLECTUAL PROPERTY RIGHTS

Delhi's popular restaurant chain ‘Swagath’ has moved the Delhi High Court alleging trademark infringement over the use of the name 'Swagath' by a Telangana-based hotel group.

Tags : DELHI HIGH COURT   SWAGATH   TRADEMARK INFRINGEMENT  

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