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Supreme Court Dismisses Plea Challenging Results & Answer Key of NEET-UG 2025 Exam - (07 Jul 2025)

EDUCATION

The Supreme Court has rejected a plea challenging the final answer key and result of NEET-UG 2025 exam held by the National Testing Agency.

Tags : SUPREME COURT  NEET-UG 2025 EXAM   NATIONAL TESTING AGENCY  

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