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NGT Seeks Status Report on Periyar Pollution - (25 Aug 2015)

National Green Tribunal (NGT) - Southern Zone has ordered Kerala State Pollution Control Board (KSPCB) member secretary to present a status report over the ‘disastrous proportion’ of heavy metals, harmful chemicals and pollutants present in the Periyar.

Tags : NATIONAL GREEN TRIBUNAL   PERIYAR  

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