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SC Introduces Reservations for Other Backward Classes (OBCs) in Staff Recruitments - (07 Jul 2025)

SERVICE

SC has introduced reservations for OBCs in staff recruitments by substituting Rule 4A of the SC Officers and Servants (Conditions of Service and Conduct) Rules, 1961. Reservations for physically challenged, ex-servicemen and dependents of freedom fighters have also been provided.

Tags : SUPREME COURT   RULE 4A OF THE SC OFFICERS AND SERVANTS (CONDITIONS OF SERVICE AND CONDUCT) RULES   1961  

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