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Centre Notifies "Unified Waqf Management, Empowerment, Efficiency and Development Rules, 2025" - (04 Jul 2025)

TRUSTS AND SOCIETIES

Central Government has notified the "Unified Waqf Management, Empowerment, Efficiency and Development Rules, 2025" having provisions regarding portal and database for Waqf properties.

Tags : CENTRAL GOVERNMENT   WAQF MANAGEMENT   WAQF PROPERTIES  

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