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Karnataka HC: Women Commuters Oppose Ban on Bike Taxis in Karnataka - (03 Jul 2025)

MOTOR VEHICLES

In appeals filed by bike taxi aggregators Ola, Uber and Rapido in the Karnataka High Court, women commuters have opposed the ban on bike taxis in Karnataka and told the High Court that bike taxis are a safe, convenient and affordable mode of commuting.

Tags : KARNATAKA HIGH COURT   WOMEN COMMUTERS   BIKE TAXIS  

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