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Delhi HC: Patanjali to Not Run Ads that are Disparaging to Dabur Products - (03 Jul 2025)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court while allowing applications filed by Dabur India Limited, has restrained Patanjali Ayurved from running advertisements that are disparaging to Dabur’s Chyavanprash product.

Tags : DELHI HIGH COURT   DABUR INDIA LIMITED   PATANJALI AYURVED  

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