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Delhi HC: Disability Pension Ensures that a Soldier is Not Left Without Support - (03 Jul 2025)

SERVICE

Del. HC has observed that disability pension ensures that a soldier who suffers disability due to service conditions is not left without support & is able to live with financial security & dignity. It is a measure that upholds State's responsibility towards its soldiers, who have served the nation.

Tags : DELHI HIGH COURT   DISABILITY PENSION   FINANCIAL SECURITY  

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