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Guidelines for Implementation of Shipbuilding Financial Assistance Policy - (05 Jul 2016)

MANU/PIBU/0536/2016

Commercial

The Ministry of Shipping approved guidelines for implementing the Shipbuilding Financial Assistance Policy, which will provide financial assistance to Indian shipyards for shipbuilding contracts signed between 1 April 2016 and 31 March 2026.

The guidelines list criteria for eligibility under the Scheme and provide a dispute redressal mechanism.

Tags : INDIA   SHIPBUILDING   FINANCIAL ASSISTANCE  

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