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SC Declines Petition by Lalit Modi against BCCI Seeking Indemnification - (03 Jul 2025)

FEMA

Supreme Court has refused to entertain a petition filed by Lalit Modi against the Board of Control for Cricket in India (BCCI) seeking indemnification for a penalty imposed by ED under FEMA.

Tags : SUPREME COURT   LALIT MODI   BCCI  

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