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Bombay HC: Saying ‘I Love You’ in with No Sexual Intent Isn’t Sexual Harassment - (02 Jul 2025)

CRIMINAL

Bombay High Court has observed that to constitute sexual harassment words uttered should be with 'sexual intent' associated with indicative of involvement of sex or physical contact or expressing sexual overtures and merely saying 'I Love You' would not by itself amount to 'sexual intent'.

Tags : BOMBAY HIGH COURT   SEXUAL HARASSMENT   SEXUAL INTENT  

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