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Rajasthan HC: Centre & State to Issue Directions Regarding Excessive Use of Mobile Phones by Children - (02 Jul 2025)

EDUCATION

Rajasthan High Court has suggested the Central and the State Government to issue directions to all Secondary Education Boards regarding development of curriculum discouraging consumption of junk food and excessive use of mobile phones by children.

Tags : RAJASTHAN HIGH COURT   MOBILE PHONES   SECONDARY EDUCATION BOARDS  

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