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MP HC: Taxpayers with Appeals that are Pending are Eligible for 50% Relief under Samadhan Scheme - (02 Jul 2025)

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Madhya Pradesh High Court has observed that taxpayers with pending appeals are eligible for relief of 50% under The Madhya Pradesh Karadhan Adhiniyamon Ki Puranee Bakaya Rashi Ka Samadhan Adhyadesh, 2020.

Tags : MP HIGH COURT   50% RELIEF   SAMADHAN SCHEME  

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