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Cal HC to State: Why Candidates Tainted with Scam being Given Opportunity to Reapply for Recruitment - (01 Jul 2025)

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Calcutta High Court has asked the Government of West Bengal why candidates tainted with cash-for-jobs recruitment scam were being permitted to reapply for fresh recruitment despite directions by the Supreme Court.

Tags : CALCUTTA HIGH COURT   RECRUITMENT   WEST BENGAL  

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