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BCI Issues Advisory Cautioning About Unauthorised LL.M Programmes - (01 Jul 2025)

EDUCATION

Bar Council of India (BCI) has issued a public advisory warning people about unauthorized LL.M programmes offered by certain universities through various methods. The Council has further directed suspension of such programmes being conducted without regulatory approval.

Tags : BAR COUNCIL OF INDIA   LL.M PROGRAMMES   REGULATORY APPROVAL  

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