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Delhi HC: Meta Directed to Remove Obscene Photos of Minor Girl - (30 Jun 2025)

MEDIA AND COMMUNICATION

Delhi High Court while hearing an application filed by a 15-year-old minor girl through her mother, has directed Meta which owns social media platform Instagram to take action against fake accounts through which obscene pictures of the minor were posted.

Tags : DELHI HIGH COURT   OBSCENE PHOTOS   MINOR GIRL  

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