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Karnataka HC: Salvation of the Country Lies in Identifying Human Beings as a Human Being - (30 Jun 2025)

CIVIL

Karnataka High Court while appreciating communal harmony in Hyderabad and Karnataka, has observed that the salvation of the country lies in identifying human beings as a human being and as an Indian with the other identities playing a secondary role.

Tags : KARNATAKA HIGH COURT   HUMAN BEINGS   SECONDARY ROLE  

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