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Bombay HC Restrains Identities from Using Bottles Deceptively Similar to Trade Dress of ‘Parachute’ - (27 Jun 2025)

INTELLECTUAL PROPERTY RIGHTS

Bombay High Court has restrained Zee Hygiene Products Pvt. Ltd. and other identities from using labels, packaging that are deceptively similar to registered trademarks and trade dress of popular “Parachute,” “Parachute Advanced,” and “Parachute Jasmine” products.

Tags : BOMBAY HIGH COURT   PARACHUTE   DECEPTIVELY SIMILAR  

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