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Mediation Campaign for Settling Pending Cases to Commence from 1st July - (27 Jun 2025)

CIVIL

A mediation campaign titled ‘Mediation For the Nation' being launched across the country to settle pending cases is set to commence on 1st July. The aim behind the campaign is to make people believe that mediation as a mechanism for dispute resolution is peoples' friendly, cost effective and speedy.

Tags : MEDIATION CAMPAIGN   PENDING CASES   1ST JULY  

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