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Madras HC Delivers Split Verdict in Pleas Challenging Animal Sacrifice - (26 Jun 2025)

CIVIL

Mad. HC has delivered a split verdict on pleas challenging performance of animal sacrifice in a Dargah at Thiruparakundram Hills. While Justice Nisha Banu rejected plea to ban animal sacrifice, Justice Srimathy directed the Dargah to approach civil court to prove right to perform animal sacrifice.

Tags : MADRAS HIGH COURT   ANIMAL SACRIFICE   SPLIT VERDICT  

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