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Chhattisgarh HC Inaugurates Digitization Centres in Various District Courts - (26 Jun 2025)

CIVIL

Chhattisgarh High Court has inaugurated digitization centres at various district courts as a significant step towards the modernisation of the State judiciary in Chhattisgarh.

Tags : CHHATTISGARH HIGH COURT   DIGITIZATION CENTRES   DISTRICT COURTS  

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