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Bombay HC Take Suo Motu Cognizance of Sale of Cigarettes Outside Schools - (25 Jun 2025)

CIVIL

Bombay High Court has taken Suo Motu cognizance of news item describing the illegal sale of drugs, ciggarates and even e-cigarettes near schools and colleges in the city.

Tags : BOMBAY HIGH COURT   SUO MOTU COGNIZANCE   ILLEGAL SALE  

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