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Kerala HC: Police Doesn’t Have Authority to Barge into Homes of History Sheeters at Night - (24 Jun 2025)

CRIMINAL

Kerala High Court has observed that a person's right to life encompasses the right to live with dignity and dignity is non-negotiable. Under the guise of surveillance, the police cannot knock on the doors or barge into the houses of history sheeters.

Tags : KERALA HIGH COURT   HISTORY SHEETERS   RIGHT TO LIFE  

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