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Gauhati HC Issues Circular Directing Completion of Child Trafficking Cases Within 6 Months - (24 Jun 2025)

CRIMINAL

Gauhati High Court has issued a circular directing the Courts in the States of Assam, Nagaland, Mizoram and Arunachal Pradesh to complete trial of all child trafficking cases within a period of six months.

Tags : GAUHATI HIGH COURT   CHILD TRAFFICKING CASES   6 MONTHS  

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