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Delhi HC: Online Gaming Platform Winzo Files Suit against Removal of its YouTube Channel - (24 Jun 2025)

CIVIL

Online Gaming Platform Winzo Games has filed a suit in the Delhi High Court against removal of its YouTube channel “WinZOOfficial” by Google LLC on the basis that the channel was indulging in online gaming and betting.

Tags : DELHI HIGH COURT   WINZO GAMES   GOOGLE LLC  

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