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NGT Slams DTC, Tata, Ashok Leyland for Improper Bus Services - (25 Aug 2015)

National Green Tribunal (NGT) has slammed Delhi Transport Corporation (DTC) for running its air conditioned buses without passengers for a major part of the day. Concerning improper maintenance of DTC buses, NGT has also issued notice to Tata Motors and Ashok Leyland, which supply buses.

Tags : NGT  DTC   TATA   ASHOK LEYLAND  

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