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P&H HC Takes Suo Motu Cognizance of Staff Shortage in Chandigarh's PGIMER Hospital - (20 Jun 2025)

CIVIL

Punjab & Haryana High Court has taken suo motu cognizance of staff shortage in Chandigarh's Postgraduate Institute of Medical Education and Research on the basis of a news published in Times of India.

Tags : P&H HIGH COURT   STAFF SHORTAGE   PGIMER HOSPITAL  

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