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Ker. HC Appoints Amicus Curiae for Guidelines of Committee Examining Medical Negligence Cases - (20 Jun 2025)

LAW OF MEDICINE

Kerala High Court has appointed Amicus Curiae for assistance in formulation of guidelines for functioning of Expert Committees constituted for consideration of medical negligence cases.

Tags : KERALA HIGH COURT   AMICUS CURIAE   MEDICAL NEGLIGENCE  

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